The Sessions Court in Thane has rejected the pre-arrest bail plea of a doctor accused of raping a woman after promising marriage.
Additional Sessions Judge Premal S Vithalani, in his order of April 24 details of which were made available on May1, said Dr Rahul Jayaprakash Patil does not deserve pre-arrest bail.
As per the prosecution, the 27-year-old woman and the 32-year-old doctor became friends in 2017 and he proposed marriage in 2020.
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